Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 22 November, 2016
MCRC-20260-2016 (NETRAPAL SINGH Vs THE STA TE 0F MADHYA PRADESH) 22- 1 1 -20 1 6 Shri Manish Tiwari for the applicant. Issue notice. At this stage Shri Akshay Namdeo, learned Panel Lawyer, takes notice and undertakes to requisition the case diary. List in the next week. (RAJENDRA MENON) (SMT. ANJULI PALO) ACTING CHIEF JUSTICE JUDGE
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