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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2)(d) in The Orissa Dangerous Drugs Rules, 1965

(d)he mentions distinctly in his account books the name of the consignee and the consignor and the quantity of drugs transmitted by post from time to time.