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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in Energy Conservation (The Form and Manner For Submission of Report on the Status of Energy Consumption by the Designated Consumers) Rules, 2007

(3)[ The Bureau may prescribe different forms for different sectors having regard to the different parameters required from the designated consumers of such sectors keeping in view their characteristics or features for seeking report on the status of energy consumption from the said designated consumers of such sectors.] [Inserted by Notification No. G.S.R. 311(E), dated 18.4.2019 (w.e.f. 5.3.2007).]