Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 8 in The Haryana State Legal Service Authority Rules, 1995

8. Joint Member-Secretary of the State Legal Services Authority.

- With a view to smooth functioning of the State Authority the State Government may on the recommendation of the Executive Chairman of the State Authority appoint one Joint Member-Secretary of the State Authority who shall not be below rank of Senior Subordinate Judge or Chief Judicial Magistrate.