Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Maharashtra - Subsection Section 111(xviii) in The Maharashtra Co-Operative Societies Act, 1960 (xviii)pisciculture including development of inland and marine fisheries, catching of fish and all activities connected therewith or incidental thereto,
