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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(7)(b) in Tamil Nadu Local Fund Audit Rules, 2016

(b)In the case of non-compliance by non-officials, special report shall be issued by the Director to the non-officials on the pending paras in the special letter;