Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 101 in Rajasthan Panchayati Raj Rules, 1996 101. Imposition of Pilgrim Tax. - A Panchayat may decide to impose a pilgrim tax under Clause (d) of Sub-Section (1) of Section 65, after following the procedure laid down in Rules 58 to 62.
