Rajasthan High Court - Jodhpur
Paramjeet Kumar vs Rajasthan Staff Selection Board on 20 December, 2022
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 19251/2022
1. Paramjeet Kumar S/o Shri Shailesh Kumar Shrivastva,
Aged About 26 Years, R/o House No. 59, Soradih Surhari
Via Khusrupur, District Nalanda, Bihar.
2. Shiv Kumar Tamboli S/o Shri Jagdish Prasad Tamboli,
Aged About 30 Years, R/o Vpo Reni, Tehsil Reni, District
Alwar.
3. Safi Mohammed Khan S/o Shri Murad Khan, Aged About
30 Years, R/o Vpo Beri Khurd, Tehsil Didwana, District
Nagaur.
4. Anil Kumar S/o Shri Paras Mal, Aged About 25 Years, R/o
Bhato Ki Dhani, Dedipanada, Beru, District Jodhpur.
5. Bhupesh Shrimali S/o Shri Ashok Kumar Shrimali, Aged
About 24 Years, R/o Padru Ka Vas, Siwana, Gali No. 3,
Siwana, District Barmer.
6. Dharmendra Gehlot S/o Shri Tej Singh, Aged About 29
Years, R/o Nayapura, Subhash Colony Crossing, A Road,
Jodhpur.
7. Gavendra Kumar Singh S/o Shri Suraj Pal Singh, Aged
About 22 Years, R/o Village And Post Tamkoli, Tehsil
Gabhana District Aligarh (Up).
8. Anil Kumar Sharma S/o Shri Rameshwar Lal Sharma,
Aged About 25 Years, R/o 1 Habchar, Tehsil Degana, Post
Bamana, District Nagaur.
9. Rajesh Kumar Rabya S/o Shri Sawai Singh Rabya, Aged
About 32 Years, R/o Village Mandha Mandi, Post Palsana,
Tehsil Dantaramgarh, District Sikar.
----Petitioners
Versus
1. Rajasthan Staff Selection Board, Jaipur Through Its
Chairman, State Institute Of Agriculture Management
Premises, Shreeji Nagar, Prithviraj Colony, Durgapura,
Jaipur, Rajasthan.
2. State Of Rajasthan, Through Director, Secondary
Education Rajasthan, Bikaner.
----Respondents
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(2 of 2) [CW-19251/2022]
For Petitioner(s) : Mr. Mahaveer Bishnoi.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 20/12/2022 Learned counsel for the petitioners submits that in similar nature writ petitions bench at Jaipur and coordinate bench of this Court has passed interim order and, therefore, similar order may be passed in the present case.
In view of the submissions made, connect with SBCWP No. 13762/2022.
Meanwhile, the petitioners shall be permitted to appear in document verification to be conducted by the Rajasthan Staff Selection Board in relation to recruitment of the Basic Computer Instructor.
In will be required of the Staff Selection Board to notify the date of document verification latest by 31.12.2022 and the document verification shall be held latest by 15.01.2023.
(ARUN BHANSALI),J 363-sumer/-
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