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State of Odisha - Section

Section 13 in The Orissa Staff Selection Commission Rules, 1993

13. Plan of Examination.

- [The Commission shall conduct the recruitment examination as per the syllabus and the pattern of examination as may be decided by them in consultation with the concerned Administrative Department of the State Government. However, while fixing up the marks for the oral test/interview/personality test, the commission and Administrative Department shall ensure that the marks allotted to such oral test/interview/ personality test, shall not exceed 12.2% of the total marks allotted.] [Substituted vide Orissa Gazette Extraordinary No. 1018 dated 16.7.1999]