Section 38 in Rajasthan Information Commission (Management) Regulations, 2007
38. Language of the Commission.
- (i) An appeal or a complaint may be filed in English or in Hindi and all the documents or copies thereof shall also be filed in English or in Hindi. Where a document, in original, is a language other than English or Hindi, a certified authenticated copy of its translated version in English or in Hindi shall also filed along with the original. This shall also apply in the case of a counter statement, rejoinder, reply or any other document or documents filed before the Commission.(ii)The proceedings of the Commission shall be conducted in English or Hindi.
