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[Cites 0, Cited by 0] [Section 24A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24A(18) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(18)one teacher of the Vishwa Vidyalaya each from the Faculty of Veterinary Science and Animal Husbandry and Faculty of Agriculture Engineering to be elected by the teachers in the respective Faculties from amongst themselves in the manner prescribed by the statutes;