Supreme Court - Daily Orders
Lalit Prasad vs Almora District Cooperative Bank Ltd. on 11 November, 2022
ITEM NO.40 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 15988/2022
LALIT PRASAD Petitioner(s)
VERSUS
ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS. Respondent(s)
Date : 11-11-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Vaibhav Niti, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service is complete on respondent Nos.1 to 3. Ld. Advocate, Mr. Yosha Dutt, appearing on behalf of Mr.Arvind Kumar Tewari, Advocate-on-record appears for respondent Nos.1 to 3. He seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.
List on 13.12.2022.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by GEETA AHUJA Date: 2022.11.12 11:53:45 IST Reason: