Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(1) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017 (1)The Board shall lay down the Technical Standards based on the recommendations of a Technical Committee constituted by it.
