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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(1)PG Degree and Diploma courses will be governed and regulated by MCI/University/State Government/Government of India/Autonomous Society of the College under the rules and regulations in force as amended from time to time at the time of entrance examination, allotment, admission, as the case may be.