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[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(4) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(4)A member of the Court shall cease to be a member if he resigns or becomes of unsound mind, or becomesinsolvent or is convicted of a criminal offence involving moral turpitude;