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Punjab-Haryana High Court

Urmila Devi vs State Of Haryana And Another on 25 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

   IN THE HIGH COURT OF PUNJAB AND HARYANA
                AT CHANDIGARH

                                                RFA No.4220 of 2006(O&M)


Urmila Devi
                                                                  ...Appellant
                                     Versus

State of Haryana and another

                                                              .....Respondents

CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL.

Present :      Mr. M.L.Sharma, Advocate
               for the appellant.

               Mr. Hawa Singh Hooda, Advocate General Haryana with
               Mr. Lokesh Sinhal, Addl. AG, Haryana.

               Mr. Deepak Balyan, Advocate


RAJESH BINDAL,J.

For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No. 3008 of 2008, Smt. Poonam Vs. State of Haryana and another.

( RAJESH BINDAL) 25.2.2009 JUDGE ajay-1