Orissa High Court
Trishna Berlia vs State Of Odisha & Others ... Opposite ... on 25 July, 2024
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMP No.568 of 2024
Trishna Berlia ... Petitioner
Mr. L.Mishra, Advocate
-versus-
State of Odisha & others ... Opposite Parties
Mr. A.Behera, ASC
CORAM:
JUSTICE G. SATAPATHY
ORDER(ORAL)
Order No. 25.07.2024
03. 1. This matter is taken up through Hybrid
Arrangement (Virtual/Physical Mode).
2. On the prayer of learned counsel for the petitioner, list this matter on 27th August, 2024.
(G. Satapathy) Judge kishore Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 26-Jul-2024 10:02:47 Page 1 of 1