Section 13(1)(a) in The Great Eastern Hotel (Acquisition of Undertaking) Act, 1980

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State of West Bengal - Subsection

Section 13(1)(a) in The Great Eastern Hotel (Acquisition of Undertaking) Act, 1980

(a)having in his possession, custody or control any property forming part of the undertaking of the company, wrongfully withholds such property from the State Government or any person authorised by that Government in this behalf, or

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State of West Bengal - Subsection

Section 13(1)(a) in The Great Eastern Hotel (Acquisition of Undertaking) Act, 1980