Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(1) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994

(1)The State Government may, by notification, make rules, for carrying out the purposes of this Act.