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Supreme Court - Daily Orders

Commissioner Of Income Tax 1 vs M/S Mantri Share Brokers (P) Ltd. on 3 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.21                              COURT NO.10                 SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18434/2018

     (Arising out of impugned final judgment and order dated 05-09-2017
     in DBITA No. 502/2011 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     COMMISSIONER OF INCOME TAX 1                                        Petitioner(s)

                                                    VERSUS

     M/S MANTRI SHARE BROKERS (P) LTD.                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.82935/2018-CONDONATION OF DELAY
     IN FILING and IA No.82936/2018-EXEMPTION FROM FILING O.T.)

     Date : 03-07-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                 Mr. P.S. Narsimha, ASG
                                       Ms. Arunima Dwivedi, Adv.
                                       Ms. Niranjana Singh, Adv.
                                       Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Pending application stands disposed of.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.07.03 16:50:32 IST Reason: