Section 8(2)(b) in The Orissa Contributory Provident Fund Rules, 1938

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(b) in The Orissa Contributory Provident Fund Rules, 1938

(b)In the case of a subscriber who was not in Government service on the 31st March of the preceding year, the emoluments to which he was entitled on the first day of his service or, if he joined the Fund for the first time on a date subsequent to the first day of his service, the emoluments to which he was entitled on such subsequent date.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 8(2)(b) in The Orissa Contributory Provident Fund Rules, 1938