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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(2)The selection committee, referred to in sub-section (1), shall consist of the following members, namely :-
(i)two eminent academicians nominated by the sponsoring body; and
(ii)one eminent person nominated by the State Government.