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[Cites 0, Cited by 0] [Section 134C(12)] [Section 134C] [Entire Act]

State of West Bengal - Subsection

Section 134C(12)(b) in West Bengal Co-operative Societies Act, 2006

(b)The elections to the Board of a Co-operative Credit Structure Entity which has been superseded shall be conducted within two months from the date of its supersession :