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[Cites 0, Cited by 0] [Section 8(2A)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2A)(ii) in The West Bengal Public Libraries Act, 1979

(ii)[ one District Library Officer to be nominated by the Government from amongst the District Library Officers appointed under section 16, who shall function as the ex officio Member-Secretary of the Local Library Authority;] [[Clause (ii) substituted by W.B. Act 7 of 2003, which was earlier as under :-