National Green Tribunal
Ganesh Dadarao Anasane vs Amravati Municipal Corporation on 25 May, 2022
Item No. 09 (Pune Bench) BEFORE THE NATIONAL GREEN TRIBUNAL WESTERN ZONE BENCH, PUNE Original Application No. 60/2019(WZ) Ganesh Dadarao Anasane Applicant(s) V/s Amravati Municipal Corporation & Anr. Respondent(s)
Date of hearing: 25.05.2022. Matter stands adjourned to 17.08.2022.