Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(1)(b) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(b)that any person is in unauthorised occupation of any Board premises;