Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 120(4)] [Section 120] [Entire Act]

State of Tamilnadu - Subsection

Section 120(4)(i) in Tamil Nadu Panchayats (Elections) Rules, 1995

(i)the date on which the account has been lodged;