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State of Bihar - Section

Section 30 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

30. Windows.

- The external walls of every room intended for habitation in a building for residential purposes shall be provided with windows for the admission of light and ventilation. The area occupied by such windows shall not be less than one-tenth of the floor space of the room.