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State of Andhra Pradesh - Section

Section 1 in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

1. Short title, commencement and extent

This Act may be called, the Andhra Pradesh (Telangana Area) District Police Act, 1329F. and it shall come into force in the whole of the Telangana area of the State of Andhra Pradesh except the Hyderabad City Police limits from the date of its publication in the Official Gazette.