Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(b) in Andhra Pradesh Chit Funds Rules, 2008

(b)The market value for the time being of the total quantity referred to in clause(a) shall then be calculated;