Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 423(1)] [Section 423] [Entire Act]

State of Odisha - Subsection

Section 423(1)(e) in The Orissa Municipal Corporation Act, 2003

(e)if the building or structure upon or over which the sky-sign is erected, fixed or retained become unoccupied or demolished or destroyed.