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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(11) in The Punjab Excise Act, 1914

(11)Financial Commissioner. - "Financial Commissioner' shall when there are more Financial Commissioners than one be construed as meaning one or more of the Financial Commissioners][(11 -a) "hotel" includes a building or part of a building where residential accommodation is, by way of business, provided for a monetary consideration;] [Inserted by Punjab Act No. 10 of 2017, dated 13.7.2017.]