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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 35(2)(k) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(k)all sums received in aid of or for expenditure on any institution or service maintained or financed from the Gram Fund or managed by the Gram Panchayat.