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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(5) in The Maharashtra Land Revenue (Assessment and Settlement of Land Revenue of Agricultural Lands) Rules, 1970

(5)In revising the rate or amount of assessment, fixed under the foregoing sub-rules, the Collector shall have regard to the following factors, namely :-
(i)the rate of assessment prevalent in the area to which the group can be compared on the basis of homogeneity of soil and crop pattern;
(ii)the fact that survey and classification of each individual holding has been made under Chapter V of the Code.
Form 1[Rule 5 (ii)]Rainfall recorded at ............................. District ............................. for the years.
Year Early rain (1st January to 10th April) Anti-monsoon (11th April to 4th June) Monsoon Kharif (5th June to 14th August)
Fallmm. Rainy daysNo. Fallmm. Rainy daysNo. Fallmm. Rainy daysNo.
(1) (2) (3) (4) (5) (6) (7)
Average :-            
Monsoon Rabbi (15th August to 21st October) Late rain (22nd October to 31st December) Fallmm. Total Rainy daysNo. Remarks
Fallmm. Rainy daysNo. Fallmm. Rainy daysNo.
(8) (9) (10) (11) (12) (13) (14)
Average :-            
N.B. the statistics should be collected for the last 30 years.Form 2[Rule 6 (iii)]Price prevalent in the ............................. Taluka ............................. District ............................. from ............................. to ............................... Name of Zone ................................ Name of group ............................... Taluka ............................. District
Year Name of the Marketing Centre Retail price Rupees per Kg. (For principal cropsgrown in the Taluka) Wholesale prices Rupees per quintal
1 2 3 4 5 6 7 8 9 10 11 12
 
N.B. Figures for the last 3-10 years should be given.Form 3[Rule 5(iii)]Average of prices of principal crops in Marketing CentresName of Zone ..............................
Name of the Marketing Centre Year Average price for each principal crop perquintal
Jowar Bajri Cotton Rice Tur
(1) (2) (3) (4) (5) (6) (7)
    Rs. P. Rs. P. Rs. P. Rs. P. Rs. P.
Notes. - (1) This Form should be prepared for all Market Centres in the Zone, for the required crops.