Section 37(6)(d) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

[Cites 0, Cited by 0] [Section 37(6)] [Section 37] [Entire Act]

(d)Business plan for implementation of the Project, including.-

(i)Organisation structure of the Concessionaire;

(ii)Marketing plan;

(iii)Environmental and social impact management plan;

(iv)Tie-ups and associations; and

(v)Identification of risks and risk management plan.

Legal Document View