Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in The Punjab Land Reforms Rules, 1973

(2)The correctness of entries in the form filled up by the [patwari or patwaris as the case may be] [See Punjab Government Notification dated 2.9.1987.] shall be verified by the Circle Revenue Officer concerned.