Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(17) in Sardar Patel University Act, 1955 (17)to hold and manage trusts and endowments and to institute and award fellowships, travelling fellowships, scholarships, studentship, exhibitions, medals and prizes;
