Section 268 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
268. Investments.
- All Moneys belonging to the Fund may be invested in Nationalised Banks or of Securities referred to in clauses (a) to (d) of Section 20 of the Indian Trust Act, 1882 (Central Act 2 of 1882).
