Bombay High Court
M.G.Global Services Pvt.Ltd vs The Union Of India And 2 Ors on 20 July, 2022
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2194 OF 2022
M.g.global Services Pvt.ltd. ....PETITIONER
V/S
The Union Of India And 2 Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 111 OF 2022 In WRIT PETITION 2194 OF 2022 M And G Global Services Pvt Ltd ....PETITIONER V/S 10fa India Private Limited (formerly Known As....RESPONDENT Prudential Global Services Private Limited) And 3 Ors Mr Prasad Paranjape a/w Mr Sanjeev Nair i/b Lumiere Law Partners for Petitioner Ms Sangeeta Yadav i/b Mr Dhananjay B Deshmukh for Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE SHRI ARIF SALEH DOCTOR, JJ DATE : 20th July, 2022 P.C. :
S. O. to 25/07/2022 .
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