Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 18 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

18. Whether the applicant is receiving any other pension, if yes

(a)Name of the pension
(b)Monthly pension amount
The information given above are true to the best of my knowledge and belief.Applicant's signature/Left hand thumps impressionPlace:Date:Nomination Of HeirI hereby nominate my wife/husband....................... (Name and full address) to receive the eligible pension/financial assistance from the Handicraft Artisan Welfare Fund Board, Assam after my death.Place :Date ;Applicant's signature/left hand thumps impressionFirst Witness Second Witness