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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1) in Rajasthan District Mineral Foundation Trust Rules, 2016

(1)The Pradhan Mantri Khanij Kshetra Kalyan Yojana (PMKKKY) and other welfare schemes of the State and Central Government shall be implemented by the District Mineral Foundations Trust of the respective districts using the funds accruing to the trust. The overall objective of PMKKKY and other welfare schemes of the State and Central Government will be,-
(a)to implement various developmental and welfare projects/programs in mining affected areas, and these projects/programs will be complementing the existing ongoing schemes/projects of State and Central Government;
(b)to minimize/mitigate the adverse impacts, during and after mining, on the environment , health and socio-economics of people in mining districts; and
(c)to ensure long-term sustainable livelihoods for the affected people in mining areas.