Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(1)(d) in The Delhi Co-operative Societies Rules, 2007

(d)To perform or extend the minimum economic commitment and business support to the co-operative as prescribed under the Act, rules and bye-laws;