Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Haryana - Subsection

Section 101(2)(i) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(i)One water tap with draining arrangements in each tenement;