Section 20(6) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

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State of Rajasthan - Subsection

Section 20(6) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(6)The lessee shall pay yearly lease rent as may be fixed by the Government every year in advance one month before the due date:Provided that if lessee pay lease rent in advance discount at the rate given below shall be given : -

1.	One year	Nil
2.	Five years	Ten percent
3.	Ten years	Fifteen percent

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State of Rajasthan - Subsection

Section 20(6) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007