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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(2)(i) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(i)to the University, if such inspection or inquiry is to be made in respect of the University, College or Polytechnic or Institution maintained by it;