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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Telangana - Subsection

Section 55(3) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(3)Until a scheme is framed under sub-section (1) the [Dharmika Parishad] [Substituted by Act No. 33 of 2007.] may appoint a fit person to manage the properties of math and its endowment.