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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(C) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(C)Testing of Energy accounting & audit meters. - Testing of Energy accounting and audit meters shall be on running load of the feeder/circuit without removing the CT's and VT's connections. If the load of the feeder/circuit varies substantially, meter may be tested on other running loads over a period of the day.