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Madhya Pradesh High Court

Run Singh @ Rani Singh Bhadoriya vs The State Of Madhya Pradesh on 30 September, 2019

                                            1                               CRA-8159-2019
                  The High Court Of Madhya Pradesh
                             CRA-8159-2019
                  (RUN SINGH @ RANI SINGH BHADORIYA Vs THE STATE OF MADHYA PRADESH)

1
Gwalior, Dated : 30-09-2019
             Shri Pradeep Katare, Advocate for the appellants.
             Shri Ankit Saxena, Public Prosecutor for the respondent/State.

Case-diary is not available. Counsel for the State is directed to produce the case-diary positively by the next date of hearing.

List the case in week commencing 14.10.2019.

(VISHAL MISHRA) JUDGE vpn VIPIN KUMAR AGRAHARI 2019.10.01 18:31:34 +05'30'