Madhya Pradesh High Court
Run Singh @ Rani Singh Bhadoriya vs The State Of Madhya Pradesh on 30 September, 2019
1 CRA-8159-2019
The High Court Of Madhya Pradesh
CRA-8159-2019
(RUN SINGH @ RANI SINGH BHADORIYA Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 30-09-2019
Shri Pradeep Katare, Advocate for the appellants.
Shri Ankit Saxena, Public Prosecutor for the respondent/State.
Case-diary is not available. Counsel for the State is directed to produce the case-diary positively by the next date of hearing.
List the case in week commencing 14.10.2019.
(VISHAL MISHRA) JUDGE vpn VIPIN KUMAR AGRAHARI 2019.10.01 18:31:34 +05'30'