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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1) in The West Bengal Motor Vehicles Rules, 1989

(1)No fee shall be charged for registration of motor vehicles owned by the Anjuman Mufidul Islam, the Hindu Satkar Samity, the Jewish Burial Board or by any other similar society or organisation and used exclusively for the removal of dead bodies.