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Bombay High Court

Wind World (India) Ltd. And Anr vs En Renewable Energy Pvt. Ltd. And 3 Ors on 12 February, 2019

Author: K.R. Shriram

Bench: K.R. Shriram

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 477 OF 2017
                              In
                  COMMERCIAL SUIT 307 OF 2017

         Wind World (india) Ltd. And Anr                       ....Petitioner
                     V/S
         Generation Eolica India Pvt. Ltd. And 3 Ors        ....Respondent

WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 621 OF 2017 In COMMERCIAL SUIT 307 OF 2017 Wind World (india) Ltd. And Anr ....Petitioner V/S Generacion Eolica India Pvt. Ltd. And 3 Ors ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 619 OF 2017 In COMMERCIAL SUIT 308 OF 2017 Wind World (india) Ltd. And Anr ....Petitioner V/S En Wind Power Private Limited And 3 Ors ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 622 OF 2017 In COMMERCIAL SUIT 545 OF 2017 Wind World (india) Ltd. And Anr ....Petitioner Page 1/3 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 13/02/2019 01:57:16 ::: V/S En Renewable Energy Pvt. Ltd. And 3 Ors ....Respondent WITH CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 166 OF 2017 In COMMERCIAL SUIT 545 OF 2017 Wind World (india) Ltd. And Anr ....Petitioner V/S En Renewable Energy Pvt. Ltd. And 3 Ors ....Respondent WITH CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 165 OF 2017 In COMMERCIAL SUIT 307 OF 2017 Wind World (india) Ltd. And Anr ....Petitioner V/S Generacion Eolica India Pvt. Ltd. And 3 Ors ....Respondent WITH CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 167 OF 2017 In COMMERCIAL SUIT 308 OF 2017 Wind World (india) Ltd. And Anr ....Petitioner V/S En Wind Power Private Limited And 3 Ors ....Respondent Mr. Yashesh Kamdar a/w Mr. Vivek Dewivedi i/b Manilal Kher Ambalal and Co. for Plaintiff in (all suits); Mr. Siddharth Ranade i/b TriLegal for Defendant No. 1(in all suits).

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       CORAM :       K.R. SHRIRAM, J
      DATE :        12th February, 2019
 P.C. :

Stand over to 26 March 2019.

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